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CAM advises UBS Group on integration of Credit Suisse group’s service entities with UBS Group’s service entity in India

CAM advises UBS Group on integration of Credit Suisse group’s service entities with UBS Group’s service entity in India

Published on May 29, 2025May 29, 2025By Santosh Singh

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Previous storyCAM advises UBS Group on integration of Credit Suisse group’s service entities with UBS Group’s service entity in India

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maintenance to second wife

Section 125 CrPC: Can the second wife be entitled to maintenance from her husband?

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Published on February 10, 2024February 14, 2024By Ridhi

bail in false pretext of marriage

Delhi HC granted bail to a man accused of raping woman he met on dating app on pretext of marriage

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Published on February 5, 2024February 6, 2024By Ridhi

right to procreate of convict

Do convicts have a fundamental right to procreate? Watch to know what Delhi High Court recently held

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Published on February 4, 2024February 6, 2024By Ridhi

Criminology, Penology and Victimology book release

Book release of 8th edition of “Criminology, Penology and Victimology” revised by Sanjay Vashishtha

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Published on January 30, 2024February 6, 2024By Ridhi

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