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President questions SC on setting timelines on Governor and President’s powers under Articles 200 & 201 for Bill Assent

President questions SC on setting timelines on Governor and President’s powers under Articles 200 & 201 for Bill Assent

Published on May 15, 2025May 15, 2025By Santosh Singh

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Previous storyPresident questions SC on setting timelines on Governor and President’s powers under Articles 200 & 201 for Bill Assent

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