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Upholding an unwavering commitment to the constitutional values, 51st CJI, Justice Sanjiv Khanna, retires

Upholding an unwavering commitment to the constitutional values, 51st CJI, Justice Sanjiv Khanna, retires

Published on May 13, 2025May 13, 2025By Santosh Singh

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Previous storyUpholding an unwavering commitment to the constitutional values, 51st CJI, Justice Sanjiv Khanna, retires

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