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Government appoints AOR Abhikalp Pratap Singh as Standing Counsel for Meghalaya before SC

Government appoints AOR Abhikalp Pratap Singh as Standing Counsel for Meghalaya before SC

Published on April 4, 2025April 4, 2025By Santosh Singh

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Previous storyGovernment appoints AOR Abhikalp Pratap Singh as Standing Counsel for Meghalaya before SC

Section 125 CrPC: Can the second wife be entitled to maintenance from her husband?

Published on February 10, 2024February 14, 2024By Ridhi

Delhi HC granted bail to a man accused of raping woman he met on dating app on pretext of marriage

Published on February 5, 2024February 6, 2024By Ridhi

Do convicts have a fundamental right to procreate? Watch to know what Delhi High Court recently held

Published on February 4, 2024February 6, 2024By Ridhi

Criminology, Penology and Victimology book release

Book release of 8th edition of “Criminology, Penology and Victimology” revised by Sanjay Vashishtha

Published on January 30, 2024February 6, 2024By Ridhi

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