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JSA advises ONGC NTPC Green Private Limited for the acquisition of Ayana Renewable Power Private Limited

JSA advises ONGC NTPC Green Private Limited for the acquisition of Ayana Renewable Power Private Limited

Published on February 14, 2025February 14, 2025By Santosh Singh

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Previous storyJSA advises ONGC NTPC Green Private Limited for the acquisition of Ayana Renewable Power Private Limited

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maintenance to second wife

Section 125 CrPC: Can the second wife be entitled to maintenance from her husband?

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Published on February 10, 2024February 14, 2024By Ridhi

bail in false pretext of marriage

Delhi HC granted bail to a man accused of raping woman he met on dating app on pretext of marriage

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Published on February 5, 2024February 6, 2024By Ridhi

right to procreate of convict

Do convicts have a fundamental right to procreate? Watch to know what Delhi High Court recently held

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Published on February 4, 2024February 6, 2024By Ridhi

Criminology, Penology and Victimology book release

Book release of 8th edition of “Criminology, Penology and Victimology” revised by Sanjay Vashishtha

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Published on January 30, 2024February 6, 2024By Ridhi

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