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Atul Subhash Suicide Case | SC dismisses paternal grandmother’s plea; permits wife to retain her child’s custody

Atul Subhash Suicide Case | SC dismisses paternal grandmother’s plea; permits wife to retain her child’s custody

Published on January 20, 2025January 20, 2025By Santosh Singh

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Previous storyAtul Subhash Suicide Case | SC dismisses paternal grandmother’s plea; permits wife to retain her child’s custody

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