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Legislation Updates
Form No. INC-9 modified vide Companies (Incorporation) Second Amendment Rules, 2022

Form No. INC-9 modified vide Companies (Incorporation) Second Amendment Rules, 2022

Legislation Updates Rules & Regulations

Published on May 21, 2022May 21, 2022By Bhumika Indulia

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On May 20, 2022, the Ministry of Corporate Affairs has notified Companies (Incorporation) Second Amendment Rules, 2022 in order to substitute FORM NO. INC-9 – Declaration by Subscribers and First Directors.

The New Form can be found HERE

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