University Institute of Legal Studies, Panjab University, Chandigarh in association with Surana & Surana International Attorneys is proud to announce the Fourth edition of National Environment Law Moot Court Competition, 2021 to be held virtually from 3rd – 5th December, 2021.
The Surana & Surana Environment Law Moot has been envisaged with the aim of creating opportunities for learning the development of jurisprudence on emerging trends in Environment Law besides developing cutting edge skills in research, writing and advocacy.
TEAM COMPOSITION
Each team should consist of a minimum of 2 and maximum of 3 members.
REGISTRATION
Online registrations are open from 14th October 2021. The teams must register online by 8th November 2021. Teams will have to register online at http://moot.in/registration.php. Only 50 teams will be registered to participate in the competition on a first-come-first serve basis.
A registration fee of Rs. 500/- is to be paid online by 12th November 2021 at:
Director, UILS
Account No. 10444979993
IFS Code: SBIN0000742
SBI, Sector 14
Panjab University
Receipt of the online payment to be sent by email to: uilssurana@gmail.com by 12th November 2021.
Fees once paid will not be refunded.
IMPORTANT DATES
- Commencement of Online Registration: 14th October 2021
- Last date for Online Registration: 8th November 2021
- Last date for receiving copies of Registration Form / Approval letter: 9th November 2021
- Last date for seeking clarifications to the case: 12th November 2021
- Last Date for Submission memorial: 17th November 2021
- Orientation: 3rd December 2021
- Prelims & Quarters:3rd & 4th December 2021
- Semifinal, Final, Valediction & Prize distribution: 5th December 2021
ANY CLARIFICATIONS FOR THE COMPETITION CAN BE SOUGHT FROM
Queries on case / submission of memorials / registration form / accommodation / transport / etc.
- Faculty Co-ordinator, UILS, MCS Dr.Pushpinder Kaur, Phone: +91 9417503115
- Regarding registration Preetam Surana Advocate & Head, Academic Initiatives Head (Admin), Litigation & Arbitration Practice Surana & Surana International Attorneys Email: mootcourt@lawindia.com
- Student Coordinators:
Nikhil Ghai – +91 9501367378
Kashish Aggarwal – +91 7696526800
Chehak Khurana – +91 9877556311
E-mail ID:uilssurana@gmail.com
For more details, refer casedata