ABOUT RGNUL

The Rajiv Gandhi National University of Law, Punjab (“RGNUL”) is an autonomous National Law University (NLU) established by the RGNUL Act (No. 12 of 2006) passed by the Legislature of the State of Punjab, under the second wave of reforms instituted by the Bar Council of India.

 

ABOUT CENTRE FOR ADVANCED STUDIES IN CRIMINAL LAW

RGNUL has established the Centre for Advanced Studies in Criminal Law (CASCL) to undertake: advanced study and research in the emerging areas of criminal law; professional training including sensitisation on application and enforcement of criminal law in the fair and coherent manner; research projects independently or in collaboration with professional organisations at the national and international level; to bring about publications and produce study material on various aspects of criminal law and to organise seminars, workshops and conferences on contemporary and significant issues of criminal law.

ABOUT THE COMPETITION

CASCL brings to students its Essay Writing Competition in order to provide writers a platform to test their adroitness for writing and an opportunity to explore a wide range of challenging and interesting questions beyond the college curriculum. The objective of the competition is to encourage students to inculcate an interest for studies in criminal law along with a passion for writing.

THEME: Exploring Gender Justice: The Laws and the Lacunae

ELIGIBILITY: The competition is open to students enrolled in UG or PG courses from any recognised university.

 

PRIZES:
1st Prize: ₹10, 000
2nd Prize: ₹7, 000
3rd Prize: ₹5, 000

  • ‌E-Certificates shall be awarded to top 10 entries
  • E -Certificate of Participation shall be awarded to all the participants.

ABOUT REGISTRATION AND DEADLINE

 

  • Registration Form is available here
  • Deadline for submission and registration is 10th November 2021, 11:59pm.
  • Brochure can be accessed from here.

 

CONTACT DETAILS

Faculty Coordinators
Dr. Sharanjit Kaur, Associate Professor of Law, RGNUL

Dr.Ivneet Kaur Walia, Assistant Professor of Law, RGNUL

For any further queries, contact-

Tanya Mayal- +91 8196019150 (Convenor, CASCL)

Rishav Devrani- +91 7895191377 (Convenor, CASCL)

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.