The Central Board of Direct Taxes has issued a press release dated July 20, 2021 vide which CBDT grants further relaxation in electronic filing of Income Tax Forms 15CA/15CB.

As per the Income-tax Act, 1961, there is a requirement to furnish Form 15CA/15CB electronically. Due to the difficulties reported by taxpayers in electronic filing of Income Tax Forms 15CA/15CB on the portal www.incometax.gov.in, CBDT had earlier decided that taxpayers could submit Forms 15CA/15CB in manual format to the authorized dealer till 15th July, 2021. It has now extended to 15th August, 2021. Hence, taxpayers can now submit the said Forms in manual format to the authorized dealers till 15th August, 2021. CBDT further directs authorized dealers to accept such Forms till 15th August, 2021 for the purpose of foreign remittances. A facility will also be provided on the new e-filing portal to upload these forms at a later date for the purpose of generation of the Document Identification Number, as informed in the CBDT’s press release.


*Tanvi Singh, Editorial Assistant has reported this brief.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.