Kerala High Court: A Division Bench of Shaji P. Chaly and A.K. Jayasankaran Nambiar, JJ. addresed a petition filed by amicus curiae of the Court with regard to provision of shelter and food to migrant workers.

Amicus Curiae Advocate Parvathi Sanjay voiced her apprehension through the present petition with regard to migrant workers of Ernakulam District and Kottayam District and sought direction for provision of food and shelter to them.

Court on perusal of the above issue stated that a statement needs to be filed with regard to the steps being taken in the above regard.

Additional Advocate General, Ranjith Thampan has also been requested to file a statement with regard to the steps being taken by State of Kerala to provide shelter and food to the migrant workers.

Additional Advocate General thus submits that he will file a comprehensive statement on or before 03-04-2020.

Matter has been listed through video conferencing for 03-04-2020. [ I.A. NO. … in WP(C). No. 23724 of 2016, In re,2020 SCC OnLine Ker 1301 ,Order dt. 31-03-2020]

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