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NAMING THE COMPETITION-

Prof. (Dr.) N.R. Madhava Menon is known for the reform brought about in Indian legal education by the pioneering efforts n the last three decades by introducing Five Year Integrated B.A.LL.B. programme under the National Law School experiment is the inspiration for Lloyd Law College sponsoring the Mooting Competition in his name. Lloyd Law College is proud to be associated with MILAT and Society of Indian Law Firms (SILF) in launching the Mooting event for the benefit of law students of South Asian countries.

Fifth Prof. N. R. Madhava Menon SAARC Mooting Competition, Law Students’ Conference & Judges Colloquium 2019 is to be organized by Lloyd Law College under technical support from MILAT-Menon Institute of Legal Advocacy, Trivandrum and Society of Indian Law Firms (SILF) at Lloyd Law College, Greater Noida, Uttar Pradesh, India.There are two stages of the competition. this round is the Indian round of the same. the two rounds are The Indian Round and the SAARC Round for India, Pakistan, Sri Lanka, Bangladesh, Afghanistan, Bhutan, Nepal and Maldives. India Round is here in witnessing 46 teams from the best of all the law schools in India.

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