Tamil Nadu National Law School, Tiruchirappalli in collaboration with Oxford Human Rights Hub, Oxford University, United Kingdom is organised “International Conference on Affirmative Action and the Sustainable Development Goal of Gender Equality” from 22nd- 23rd September, 2018.

The inaugural session was successfully concluded with the Conference Convenors, Prof.Dr. Kamala Sankaran and Prof. Sandra Fredman welcoming the discussants and presenters, followed by the keynote address by Hon’ble Justice Indira Banerjee, Judge Supreme Court of India. The inaugural session ended with a closing address by the Conference Coordinator Mr. Rahul Hemrajani, Assistant Professor of Law, TNNLU. This conference brought together scholars, practitioners and students working in the fields of law, statistics, economics, sociology, anthropology, public policy, gender studies and other social sciences, to explore the link between AA policies that favour women in positions of leadership and achieving target 5.5. of the SDGs. There were six technical session in the conference with only four papers were presented in the seminar.

The sessions were chaired by eminent practitioners and jurists such as Prof. M.P. Singh, Chancellor, Central University of Haryana, Justice (Dr.) S. Muralidhar, Delhi High Court,Dr. Meghan Campbell, University of Birmingham, United Kingdom, Ms. Dorothy Thomas, Partner, Shardul Amarchand Mangaldas & Co, Chennai,Prof. Sandra Fredman, Rhodes Professor of the Laws of the British Commonwealth and the United States, University of Oxford. Also, the papers were presented by students and scholars across the globe.

The conference concluded with roundtable discussion on these issues. The conference have fostered a plethora of ideas, and we hope this will bring us all a step closer to achieving the goals we have set forth as a global community.

 

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