Shardul Amarchand Mangaldas & Co. is pleased to announce that Danish Kazi and Manan Mehta will be joining the firm as Partners in the General Corporate Practice in Mumbai.

Danish Kazi specialises in private equity, mergers & acquisitions and corporate restructuring. He has over 15 years of experience and has advised sovereign wealth funds, pension funds and private equity funds on their investments and divestments in India. He has also advised large Indian conglomerates on their restructuring, cross border transactions and joint ventures.

Manan Mehta has close to two decades of experience in mergers & acquisitions and securities law, corporate restructuring, corporate & commercial law, insolvency and bankruptcy, capital markets and litigation & arbitration. He has advised various multinational companies on foreign investment opportunities involving both listed as well as unlisted entities across different sectors in India including investment structures, entry-level strategies under the foreign direct investment regulations in various sectors and the policy of the Government of India in this regard.

Our Managing Partners, Pallavi Shroff and Akshay Chudasama said, “We are pleased to welcome Danish and Manan to the firm. Their extensive experience will further strengthen our General Corporate practice and client offerings. We look forward to an exciting journey together and wish them all the success in their new role.”

About Shardul Amarchand Mangaldas & Co.

Shardul Amarchand Mangaldas & Co., founded on a century of legal achievements, is one of India’s leading full-service law firms. The Firm’s mission is to enable business by providing solutions as trusted advisers through excellence, responsiveness, innovation, and collaboration. SAM & Co. is known globally for its exceptional practices in mergers & acquisitions, private equity, competition law, insolvency & bankruptcy, dispute resolution, capital markets, banking & finance and projects & infrastructure.

The Firm has a pan-India presence and has been at the helm of major headline transactions and litigations in all sectors, besides advising major multinational corporates on their entry into the Indian market and their business strategy. Currently, the Firm has over 776 lawyers including 161 Partners, offering legal services through its offices at New Delhi, Mumbai, Gurugram, Ahmedabad, Kolkata, Bengaluru, and Chennai

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