RGNUL Law Review (RLR)

RGNUL Law Review (RLR) is a biannual refereed Journal (ISSN 2231-4938). RLR is published by Eastern Book Company (EBC).

RLR invites research papers for Volume 1 & 2, 2022.

 

Guidelines for Submission 

  • Scheme and Style of publication and Guidelines for Contributors can be accessed here.
  • Academicians and Research Scholars shall submit an undertaking that the submission is original research work and free from plagiarism.
  • The contributors can submit the papers by 15th July 2022. Papers and articles notadhering to the scheme and style prescribed for the journal, shall not be considered. RLR follows OSCOLA citation from January2022
  • Submissions must be mailed to rlr@rgnul.ac.in
  • All communication/correspondence with regards to submission to RLR should be sent to the E-mail ID given above.
  • Website can be accessed here.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.