The Department of Law, Maharishi Markandeshwar (Deemed to be) University is pleased to inform you that it is all set to organise its flagship event of the year, the 5th MM National (Virtual) Moot Court Competition, 2022 on 19th -21st April 2022.
We hope to see participation of your prestigious institute in this event.

Prizes:

  • Winning team:  Rs. 15,000/.
  • Runner up:       Rs. 10,000/.
  • Best Mooter, Best Memorial and Best Researcher: 3,000/ each.
Along with free subscription of SCC/EBC online worth more than 1 Lakh.

Important Dates:

  • Notification & release of moot problem: 18th February, 2022
  • Last date of Registration:  3rd April, 2022
  • Seeking clarification: 10th April, 2022
  • Submission of soft copy of memorials: 14th April, 2022
  • Orientation Program & Preliminary rounds: 19th April, 2022
  • Quarter Finals & Semi Final Rounds: 20th April, 2022
  • Final Round: 21st April, 2022
Registration link: HERE
Chief Event Coordinator: Prof. (Dr.) Bindu Jindal, Dean & Head
For further enquiries please contact:
Faculty Coordinators:
Ms. Divya Chugh +91- 9588334338
Ms. Shruti Pundir +91-9418058701
Students Coordinators:
Parth Goel +91-8295951114
Ms. Apurva Bhalla +91-8708294100

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