HNLU wins the 4th & Surana & Surana and RGNUL International Law Moot Court Competition, 2021


An HNLU team comprising of Khushi Sharma, Radhika Ghosh, and Yatin Gaur has been adjudged as the ‘winners‘ of the 4th & Surana & Surana and RGNUL International Law Moot Court Competition, 2021. The team also bagged the second-best memorial prize.

The competition was hosted virtually by Surana & Surana International Attorneys and the Rajiv Gandhi National University of Law, Punjab. The three-day competition was held from 20th to 22nd August 2021. The moot compromis was based on International Law, Arbitration and Investment laws, CPC, and International Human Rights Law.
The final round of the competition was judged by Justice Rajive Bhalla, Dr Charu Mathur, and Prof. (Dr.)Prabhash Ranjan.

RMLNLU wins 1st S. K. Singh Memorial National Client Counseling Competition, 2021

An RMLNLU Team comprising of Hardik Bansal and Krishna Upreti has won the 1st S. K. Singh Memorial National Client Counseling Competition, 2021, organised by Lucknow University.

SLS, NOIDA, adjudged as Winners of the 6th NJ Yasaswy Memorial International Virtual Moot, 2021, organised by ICFAI School of Law

Symbiosis Law School, NOIDA, Team – Ms. Prachi Pandey, Ms. Trishnagi Kulshrestha and Ms. Vidya Kakra,  participated and were adjudged as ‘Winners’ of the Shri NJ Yasaswy 6th memorial International Virtual Moot Court Competition, 2021, organized by ICFAI Law School, Hyderabad from August 27-29, 2021. Team SLS, NOIDA, also won the ‘Best Memorial Award.

Several Law Schools from India and abroad participated in the competition. The rounds were held virtually due to the pandemic. There were two moot problems for different stages of the competition. First one was based on extradition under International law and the second one was based on Indian Criminal law.

 


SLS-Hyderabad wins 1st N J Yasaswy Virtual National Environmental Law Moot Court Competition 2021


The team consisting of Natcharaju Madhuvani, Hiya Sonchhatra, and Shwetha Nambiar took part in the 1st N J Yasaswy Virtual National Environmental Law Moot Court Competition 2021 and emerged as winners.

The competition was organized by ICFAI Law School Dehradun from 3rd – 5th September 2021.

On the first day, the researchers’ test and two preliminary rounds were conducted where 42 teams competed which was followed by a draw of lots for the quarter-finals. The team cleared the preliminary rounds and entered the quarter-finals along with 7 other teams.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

One comment

  • What about the team from NUJS who just won the ICC Asia Pacific Mediation Competition? they’ve become the first Indian team to win any icc competition

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.