Surana & Surana International Attorneys, Chennai, India believes in looking into the future, embracing technologies & implementing best practices to keep ahead.
Theme: “How will a successful law practice of the future manifest itself in a digitally driven future?”
Write to us in not more than 250 words to intellect@lawindia.com, on or before 25th May, 2021, explaining the dependence on digital technology and online/virtual modes of working. Please mention your Name, Year of Study, Institution Name in the email body.
The 10 best entries will be handsomely rewarded, along with a letter of appreciation from Managing Partner & CEO, Dr. Vinod Surana.
When will the results be announced?