The Ministry of Labour & Employment has issued a notification on May 3, 2021 to enforce Section 142 of the Social Security Code, 2020. The notification mandates to seek the Aadhaar number from the beneficiaries under the Social Security Code, 2020. It is now required to provide Aadhar details for people like employees and unorganised sector workers seeking registration, benefits, availing services or receiving any payment under various schemes under the Social Security Code 2020.

 

*Tanvi Singh, Editorial Assistant has put this story together.

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.