ABOUT THE LAW CULTURE
The Law Culture is a student-run platform involving students from top law schools across the country. We are guided by a distinguished set of luminaries from the legal field. From legal doyens at the helm of law firms to that of those in the Courts, we are a team that promises to constantly thrive in unravelling and simplifying the enigmatic subjects of law and policies. Our major aim lies in challenging the age-old aphorism that “law is only for lawyers”. We engage in promoting discourse on undiscovered legal subjects and constantly seek to bring a novel perspective to an existing discourse. Visit our website for more details.
Website link – HERE
ABOUT LEGAL ARENA
Legal Arena is an ongoing series of competitions organised by The Law Culture and is introduced with an idea to mould and hone the competitive spirit of an individual. The essence of these competitions lies in providing a platform to the author(s) to showcase their skills, knowledge and expertise. The platform encourages writers to introduce novel perspectives, arguments to untouched legal subjects. We have introduced fascinating perks to ensure impeccable quality of content and sizeable participation across the globe.
LEGAL ARENA 2.0
With a massive success of the first version, The Law Culture is organising Legal Arena 2.0 which is in the form of a judgment writing competition. We are proud to announce SCC Online and EBC as our exclusive knowledge partners for this version.
For complete details click HERE
Prizes worth Rs75000 including three one year access cards for SCC Online Web Edition (Rs24000 each) and book hampers.
Registration is completely free and is now open. To register Click here
IMPORTANT DATES
Release of Proposition:15th October 2020
Last date for Registration:31st October 2020
Last date for Clarification:10th November 2020
Last date for Submission: 15th November 2020
Date of Results: Mid- December
For queries, feel free to contact us at info@thelawculture.in
