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Webinar on the impact of COVID-19 on International Law- A critical Analysis

Webinar on the impact of COVID-19 on International Law- A critical Analysis

Reported by Saman Rehman

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Published on April 28, 2020By Bhumika Indulia

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Faculty of law, University of Lucknow is organising a webinar on the topic – Impact Of COVID-19 on INTERNATIONAL LAW -A Critical Analysis From 1st to 3rd May 2020.

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One comment

SESHACHARY KOMANDURI Apr 29, 2020

No specific time mentioned please

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