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Justice Madhumati Mitra, Additional Judge of Cal HC to be a Permanent Judge — Recommendation approved by SC Collegium

Justice Madhumati Mitra, Additional Judge of Cal HC to be a Permanent Judge — Recommendation approved by SC Collegium

Supreme Court Collegium approves appointment of Justice Madhumati Mitra, Additional Judge of the Calcutta High Court as Permanent Judge of the Court. Supreme

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Published on April 7, 2020April 7, 2020By Bhumika Indulia

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Supreme Court Collegium approves appointment of Justice Madhumati Mitra, Additional Judge of the Calcutta High Court as Permanent Judge of the Court.

Supreme Court Collegium

[Statement dt. 06-04-2020]

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