SC Collegium Resolution | Elevation of 3 Judicial officers as Judges of J&K HC

Supreme Court Collegium has approved the proposal for elevation of the following Judicial Officers as Judges of the Jammu & Kashmir High

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Supreme Court Collegium has approved the proposal for elevation of the following Judicial Officers as Judges of the Jammu & Kashmir High Court:

1. Shri Vinod Chatterji Koul,
2. Shri Sanjay Dhar, and
3. Shri Puneet Gupta.

Supreme Court of India

[Collegium Statement dt. 19-02-2020]

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