Surana & Surana in collaboration with CUSAT School of Legal Studies is organising the 1st edition of the  Dr. A T Markose Memorial Technology Law Moot Court Competition. The competition is scheduled to be held on 3- 5 April 2020.  

 
Venue: School of Legal Studies,
Cochin University of Science and Technology,
University Road, South Kalamassery,
Ernakulam, Kerala 682022
 
Online registrations are open from 22 Jan 2020. The teams must register online by 11 March 2020. 
Teams will have to register online at www.moot.in
Only 28 teams will be registered to participate in the competition on first-come-first-serve basis.
 
(Dr.)Vani Kesari A, Director, School of Legal Studies, CUSAT will be the National Administrator. 
Any clarifications for the competition can be sought from: Regarding Case / Submission of Memorials / Accommodation / Transport / etc. 
 
Faculty coordinators: 
Mr. Harisankar S Ph: +91 7356986574 
Dr. Preetha. S Ph: +91 9446208509 
 
Regarding online registration: Dr. S. Ravichandran 
Advocate & Head, Academic Initiatives Surana &Surana International Attorneys 
Email: mootcourt@lawindia.com Ph: 044 – 2812 0000, Fax: 91 – 44 – 2812 0001 
 
Student coordinators: 
Nandakrishna M – +91-9400664419 
Parvathi Pradip – +91-9188552674 
Aleena Jose – +91-8281135141 
Vivek V Nair – +91-7356551163 

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