National Law University Odisha, Cuttack invites your contributions for its forthcoming issue of “Human Rights Law Journal” in the form of articles, case comments, legislative comments and book reviews. Human Rights Law Journal is an annual peer reviewed academic journal bearing ISSN No.- 2581-3307. Our printing and distributing partner is the Eastern Book Company Group, one of India’s most prominent law publishers.
Last Date for submission: 20.01.2020
For more details, CFP 2020

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