CHRIST (Deemed to be University), is a premier education institution with the motto of excellence and service. The National Assessment and Accreditation Council has accredited the University with Grade ‘A’. The University offers bachelor to doctoral programmes in Humanities, Social Science, Management, Science, Commerce, Engineering, Education and Law to over 21,000 students. It’s a nurturing ground for creative excellence, providing a plethora of opportunities in sports, music and the arts.

School of Law, CHRIST (Deemed to be University) is an institute imparting world-class legal education, not only to students from various parts of the country, but also hosts a strong international students’ representation. The Courses are approved by the Bar Council of India. SLCU illuminates unmatched infrastructure comprising of well-equipped audio-visual classrooms, resourceful libraries with the latest legal publications and journals and above all, a conducive environment to study and explore numerous possibilities of a wholesome legal experience.

The Moot Court Society is holding the 10th edition of its annual flagship event, National Moot Court Competition (NMCC) from 13th to 15th of September 2019. In the previous editions, NMCC has witnessed and contributed to the development of a more refined mooting culture throughout the country. SLS Pune, NUJS-Kolkata, NLIU-Bhopal, KLE-Bangalore, GNLU-Gandhinagar, NLSIU-Bangalore, CMR Law School Bangalore, Dr. Ambedkar Law College Nagpur and NUSRL-Ranchi have emerged victorious in the past years. NMCC prides itself on being a competitive platform, which helps in honing one’s research skills, comprehensive drafting and overall prowess of courtroom etiquette, every year.

The important deadlines for the competition are as follows:

Last Date for Online Registration 28th August, 2019
Last date for receiving copies of Reg. Form/ Approval Letter and Last date for seeking clarifications 30th August, 2019
Release of clarifications and Team Codes 3rd September, 2019
Submission of Travel Form 3rd September, 2019
Last Date for Submission of Memorials

One Hard Copy (both claimant and respondent) and Soft Copy by email

7th September, 2019
Orientation and Submission of Memorials

(Five Hard Copies)

Prelims Rounds 1 and 2

13th September, 2019
Octa Finals/ Quarter Finals/ Semi Finals 14th September, 2019
Finals 15th September, 2019
Teams may register online – HERE

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.