The President in exercise of the powers conferred by clause (I) of Article 217 of the Constitution of India, appointed Justice Abhai Kumar, Alok Kumar Mukherjee, Anil Kumar Srivastava-II, Ravindra Nath Kakkar, Dr. Vijay Laxmi, Umesh Chandra Srivastava, Ravindra Nath Mishra-II, Prabhat Chandra Tripathi, and Vinod Kumar Srivastava-III, Additional Judges of the Allahabad High Court, to be Judges of the Allahabad High Court with effect from the date they assume charge of their respective offices.
Ministry of Law and Justice
[Notification dt. 13th January, 2017]
