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Calcutta High Court grants anticipatory bail in POCSO case acknowledging 17-year-old victim as wife of accused

Calcutta High Court grants anticipatory bail in POCSO case acknowledging 17-year-old victim as wife of accused

Published on September 18, 2025September 18, 2025By Atul Kumar

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Previous storyCalcutta High Court grants anticipatory bail in POCSO case acknowledging 17-year-old victim as wife of accused

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