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BCI requests Delhi LG to withdraw notification on Police Stations to be ‘designated place’ for e-recording of evidence of police witnesses

BCI requests Delhi LG to withdraw notification on Police Stations to be ‘designated place’ for e-recording of evidence of police witnesses

Published on August 26, 2025August 26, 2025By Santosh Singh

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Previous storyBCI requests Delhi LG to withdraw notification on Police Stations to be ‘designated place’ for e-recording of evidence of police witnesses

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