Skip to content

SCC Times

Bringing you the Best Analytical Legal News

Site navigation

Home
News
OP. ED.
Experts Corner
Case Briefs
Legislation
Legal RoundUp
Cases
Law School News
Law made Easy
Know thy Judge
Interviews
Mental Health
- Articles
- A Talk
Book Reviews
Watch Now
Subscribe

Home
S. 304-A IPC attracted only when death is direct or proximate result of doctor’s rash or negligent act: Kerala HC

S. 304-A IPC attracted only when death is direct or proximate result of doctor’s rash or negligent act: Kerala HC

S. 304-A IPC attracted only when death is direct or proximate result of doctor’s rash or negligent act: Kerala HC

Published on August 18, 2025August 18, 2025By Santosh Singh

Leave a comment

Post navigation

Previous storyS. 304-A IPC attracted only when death is direct or proximate result of doctor’s rash or negligent act: Kerala HC

Most Read

24 hours
7 days
All time

Must Watch

Law Made Easy | Episode 2: Passport 2.0 – How the E-Passport is Changing Travel Forever

Facebook
X
LinkedIn
WhatsApp
More

Print
Email
Telegram
Reddit
Tumblr
Pinterest
Pocket

Published on September 1, 2025September 1, 2025By Editor

Law Made Easy | Episode 1: Why Your UPI App Feels Different After August 1: NPCI’s New Legal Rules Made Simple

Facebook
X
LinkedIn
WhatsApp
More

Print
Email
Telegram
Reddit
Tumblr
Pinterest
Pocket

Published on August 22, 2025August 22, 2025By Editor

Book Release of Corporate Insolvency: The Road to Viksit Bharat – Law, Policy and Practice

Facebook
X
LinkedIn
WhatsApp
More

Print
Email
Telegram
Reddit
Tumblr
Pinterest
Pocket

Published on July 18, 2025July 18, 2025By Editor

maintenance to second wife

Section 125 CrPC: Can the second wife be entitled to maintenance from her husband?

Facebook
X
LinkedIn
WhatsApp
More

Print
Email
Telegram
Reddit
Tumblr
Pinterest
Pocket

Published on February 10, 2024February 14, 2024By Ridhi

Join the discussion

Leave a Reply Cancel reply

Your email address will not be published. Required fields are marked *

Comment

Name *

Email *

Website

Save my name, email, and website in this browser for the next time I comment.

Δ

This site uses Akismet to reduce spam. Learn how your comment data is processed.

Subscribe to our Newsletter

Get weekly latest news and updates in your e-mail

News Submissions

blog@scconline.com

Article Submissions

articles@scconline.com

Download SCC Online App for Android Users/IOS Users

Disclaimer : The content of this Blog are for informational purposes only and for the reader's personal non-commercial use. The views expressed are not the personal views of EBC Publishing Pvt. Ltd. and do not constitute legal advice. The contents are intended, but not guaranteed, to be correct, complete, or up to date. EBC Publishing Pvt. Ltd. disclaims all liability to any person for any loss or damage caused by errors or omissions, whether arising from negligence, accident or any other cause.

© EBC Publishing Pvt. Ltd. All rights reserved.

×