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Call for Papers | Edited Book on Environmental Law by Justice M. L. Pendse Chair in Environmental Law, MNLU Mumbai [Submit by 15th July 2025]

Call for Papers | Edited Book on Environmental Law by Justice M. L. Pendse Chair in Environmental Law, MNLU Mumbai [Submit by 15th July 2025]

Published on June 7, 2025June 7, 2025By Santosh Singh

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Previous storyCall for Papers | Edited Book on Environmental Law by Justice M. L. Pendse Chair in Environmental Law, MNLU Mumbai [Submit by 15th July 2025]

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