7 former Chief Justices/Judges of High Courts and 18 Advocates-on-Record/Advocates have been designated as Senior Advocates with effect from 8-12-2021.

S. No. Name of Retired Chief Justice/Judge High Courts where served Date of Retirement as CJ/Judge Enrolment Number
1. Dr J.N. Bhatt Gujarat/Patna 16-10-2007 1-8-1968
2. Surendra Kumar Allahabad 6-8-2013 UP00240/1977
3. S.K. Gangele Madhya Pradesh 25-7-2018 MP/786/1980
4. Vinod Prasad Allahabad/Orissa 27-11-2016 UP5122/1982
5. L. Narasimha Reddy Andhra Pradesh/Patna 31-8-2015 AP/92/1979
6. A.I.S Cheema Bombay 21-9-2016 MAH/691/1977
7. Noushad Ali Andhra Pradesh 7-3-2014 AP/80/1976

 

S. No. Name of the Advocate-on-Record/Advocate Enrolment Number
1. Mr Ravi Prakash Mehrotra D/373/1988
2. Mr S. Narasimha Bhat D/387/1981
3. Dr Krishan Singh Chauhan D/187/1987
4. Mr Vishwajit Singh D/227/1990
5. Mr Devendra Nath Goburdhun D/187/1980
6. Mr Vijay Panjwani MP/589/1976
7. Mr Pradeep Kumar Dey UP/2132/1978
8. Mr Anam D.N. Rao D/360/1987
9. Ms Rachana Srivastava UP/2880/1985
10. Mr Anil Kumar Sangal UP/2883/1976
11. Mr Rajiv Nanda D/380/1988
12. Mr Arunabha Chowdhury D 214/1996(R)
13. Mr Ravindra Kumar D/517/1986
14. Mr Vijay Kumar D/956/1990
15. Mr Manoj Goel D/375/1991
16. Mr Yadavilli Prabhakara Rao D/259/1976
17. Mr G. Umapathy D/21/1991
18. Mr P. Niroop AP/1023/1985

 

Must Watch

maintenance to second wife

bail in false pretext of marriage

right to procreate of convict

Criminology, Penology and Victimology book release

Join the discussion

Leave a Reply

Your email address will not be published. Required fields are marked *

This site uses Akismet to reduce spam. Learn how your comment data is processed.