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Sarthak Mishra of SLS Pune bags the Winner award at the Tata Crucible Business Quiz Finals in Maharashtra

Sarthak Mishra of SLS Pune bags the Winner award at the Tata Crucible Business Quiz Finals in Maharashtra

Reported by Nipun Bhatia

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Published on April 19, 2021April 19, 2021By Bhumika Indulia

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Sarthak Mishra, a fourth-year student of Symbiosis Law School, Pune has won the Tata Crucible Business Quiz Finals in Maharashtra, which is the biggest and oldest business quiz in India. SLS Pune is the only law school that got selected for the finals.

The National Final Competition will take place on April 5th, 2021.

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