In celebration of the 10th Year Anniversary of the ILS Corporate Law Cell, ILS pune organising the Corporate Law Colloquium 5.0 which will be held on 1st March, 2020, as part of the Corporate Law Anniversary Event. Preceded by an Extempore Moot Court Competition on 29th February, 2020. The Colloquium would be hosted for students from all across the country.

As a mark of the Cell’s 10th Year Anniversary, this edition of the Colloquium will be centered around the emerging issues of the Insolvency and Bankruptcy Code, and will also feature an interactive session with the esteemed alumni of the Corporate Law Cell, who will share their diverse experiences in different fields of law.

Click Here for the EVENT SCHEDULE

REGISTRATION

Registration Fee: Rs. 500 /- + 18 %  GST. The Registration Fee  includes Reading Material, Certificates for all Participants and Lunch.

Payment Mode:     Payment can be done online through Direct SBI, Net banking and  Credit card only.  Debit Cards payments are not acceptable.

Date for Registration: 20th – 29th February, 2020.

CONTACT:-

Faculty In-Charge – Smita Sabne and Swatee Yogessh

Contact Details – Shreya Choudhary (+917066659650) and Nikhil Dubey (+919833661795)

Email – corplawcell@gmail.com

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