SCC Online has officially signed a Memorandum of Understanding (MoU) with The Dialogue, one of the country’s leading public policy think-tanks.
This collaboration underscores our mutual commitment to foster knowledge exchange and promote thought leadership and excellence within the legal and policy spheres.
About SCC Online and The Dialogue:
For over 7 decades, SCC Online has been the backbone of legal research for the judiciary, legal practitioners, law firms and academic institutions.
The Dialogue operates across diverse work verticals including Gender and Tech, Digital Economy: Fintech, E-Commerce and Digital Tax, Online Gaming Regulatory regime, Internet and Telecommunication, Competition law and policy, and Emerging Technologies: AI, aiming to address the complex challenges of the digital age and drive sustainable, inclusive, and forward-looking solutions.
Key Objectives of the MoU:
The partnership is designed to foster a robust ecosystem for legal and policy research. The collaboration aims to focus on:
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Collaborative Research: Producing high-quality, evidence-based research papers and reports.
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Knowledge Exchange: Hosting joint webinars, roundtables, and conferences featuring industry experts, judges, and policymakers to discuss forward-looking solutions to pressing legal issues and policy challenges.
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Capacity Building: Creating educational initiatives and workshops for law students and young professionals to understand the nuances of technology law and policy advocacy.
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Interdisciplinary Analysis: examining how emerging technologies intersect with existing laws and policies.
As we navigate this era rapid digital transformation, the intersection of law and policy has never been more critical. We look forward to a fruitful collaboration that sets new benchmarks for legal research and policy advocacy in India.