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Gujarat Government issues Code on Wages (Gujarat) Rules, 2021

The Government of Gujarat has issued the Code on Wages (Gujarat) Rules, 2021 vide notification dated October 5, 2021.

Key provisions under the Rules are:

    1. The Payment of Wages (Procedure) Rules, 1937;
    2. The Gujarat Payment of Wages Rules, 1963;
    1. The Gujarat Payment of Wages Deductions for National Defence Fund and Defence Savings Scheme) Rules, 1964;
    2. The Payment of Wages (Manner of recovery of excess deductions) Rules, 1967;
    3. The Gujarat Minimum Wages Rules, 1961;
    1. The manner of calculating minimum rate of wages.
    2. The norms will be fixed for minimum rate of wages.
    1. The time interval for revision of dearness allowance.
    2. The number of hours of work which will constitute a normal working day.
    3. The weekly day of rest and Night shifts.
    1. Recovery of Wages
    2. The manner of exhibiting the notice
  1. Procedure for deduction
    1. Deposit of the undisbursed dues.
    2. Payment under clause (a) of sub-section (1) of section 44.


*Tanvi Singh, Editorial Assistant has reported this brief.

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