President appoints the following Additional Judges to be Judges of Karnataka High Court with effect from the date they assume charge of their respective offices.:
(i) Mohammad Nawaz,
(ii) Harekoppa Thimmanna Gowda Narendra Prasad,
(iii) Ashok Golappa Nijagannavar,
(iv) Hethur Puttaswamygowda Sandesh, and
(v) Krishnan Natarajan
Ministry of Law and Justice
[Notification dt. 21-02-2020]