Inside India’s Draft Arbitration Amendment Bill: Justice Hemant Gupta and Kunal Vajani on Institutional Arbitration and Reform Editor 2 days ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit “Time to change old perception and lead IIAC arbitration process to new heights”: Justice Hemant Gupta at Indian Arbitration Leadership RoundtableDateMay 29, 2023In relation toEvents/WebinarsParliament passes New Delhi International Arbitration Centre Bill, 2019DateJuly 19, 2019In relation toForeign LegislationILS Centre for Arbitration (ILSCA) | Online Certificate Program in Domestic Arbitration: Practice and ProceduresDateJanuary 2, 2021In relation toLaw School News