On 15-9-2025, the Supreme Court Collegium led by CJI B.R. Gavai issued several resolutions making recommendations for appointment of Judges in 4 High Courts- Himachal Pradesh High Court, Karnataka High Court, Madras High Court and Tripura High Court.
The recommendations are as follows:
Himachal Pradesh High Court
The Collegium recommended the appointment of 2 Advocates as Judges of the High Court of Himachal Pradesh:
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Jiya Lal Bhardwaj
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Romesh Verma
Karnataka High Court
The Collegium approved the proposal for appointment of the following Judicial Officers as Judges of the High Court of Karnataka:
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Geetha Kadaba Bharatharaja Setty,
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Muralidhara Pai Borkatte
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Tyagaraja Narayan Inavally
The Collegium also recommended the appointment of following Additional Judge as Permanent Judge of Karnataka High Court:
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Justice Kurubarahalli Venkataramareddy Aravind
Madras High Court
The Collegium proposed for appointment of the following Additional Judges as Permanent Judges in the Madras High Court:
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Justice N. Senthilkumar
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Justice G. Arul Murugan
Tripura High Court
The Collegium recommended the appointment of following Additional Judge as Permanent Judge of Tripura High Court
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Justice Biswajit Palit