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8 Judicial and 10 Technical Members appointed in National Company Law Tribunal

National Company Law Tribunal

National Company Law Tribunal

Appointments Committee of the Cabinet has approved the proposal for the appointment of the following persons to the posts of Judicial and Technical Members in the National Company Law Tribunal for a period of 5 years from the date of assumption of charge of the post, or till attaining the age of 65 years or until further order, whichever is the earliest:

Judicial Member:

Technical Member


Ministry of Personnel, Public Grievances & Pensions

[DT. 11-09-2021]

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