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COVID-19 | 9-key points of Delhi High Court decision asking Central Government to swing into action | Rakesh Malhotra v. State

9-key points from the observations by Delhi High Court decision on essential drugs, dearth of oxygen and vaccine:

[Rakesh Malhotra v. GNCTD, 2021 SCC OnLine Del 1811, decided on 20-04-2021]


Delhi HC on status of availability of COVID Beds, supply of ventilators, need of medical oxygen and essential medications || “Wastage of a single dose of vaccine is a criminal waste”

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