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Bombay High Court to start Physical Hearing of cases on an experimental basis from 1st December, 2020

Bombay High Court

Advocates and the parties appearing in-person that, considering the precautionary measures due to outbreak of COVID-19, Chief Justice nominated Judges to hear the matters physically at the Principal Seat at Bombay, on an experimental basis with effect from 1st December 2020 to 10th January 2020 (Excluding Vacation).

Standard Operating Procedure (SOP) for the resumption of physical hearing at the Principal Seat, High Court of Bombay has also been stated in the following notice below.

Read the detailed notice to know the Judges nominated, here: NOTICE


Bombay High Court

[Notice dt. 27-11-2020]

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