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Functioning of Delhi HC and Courts subordinate to it shall remain suspended till 14th June, 2020

Functioning of the High Court of Delhi and its Subordinate Courts shall remain suspended till 14-06-2020.

It has further been ordered that as per earlier directions, all the Benches of the High Court shall take up urgent matters through videoconferencing as per Roster notified on 20.05.2020 and the notes contained therein.

Matters listed in the subordinate courts from 01.06.2020 to 12.06.2’020 be adjourned en bloc and information in this regard be uploaded on District Court website.

To read the detailed notice’s, please follow the link below:

Public Notice 1

Public Notice 2


Delhi High Court

Notice dt. 29-05-2020

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