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SC appoints PS Narsimha as mediator for resolving disputes relating to BCCI

Supreme Court: The bench of SA Bobde and Abhay Manohar Sapre has appointed Senior Advocate PS Narsimha  as a mediator in all the matters relating to BCCI pending before the Court. Narsimha was the amicus curiae in the said matter. before being appointed as the mediator.

Narsimha will hear grievances of state associations regarding the non-release of funds. He will then make recommendations to CoA. and make recommendations to the Committee of Administration.

The Court said that if any party is not satisfied with the outcome of the mediation, it can come to Court.

(Source: ANI)

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