In a Full Court Meeting held on 29-10-2025, the Chief Justice of India and the Judges of the Supreme Court of India designated the following former Chief Justice/ Judges of the High Courts as Senior Advocates with effect from 29-10-2025:
- Justice Tashi Rabstan, Former Chief Justice, High Court of J&K and Ladakh
- Justice Gilani Madadali Nurmohammad, Former Judge, High Court of Bombay
- Justice M. Govindaraj, Former Judge, Madras High Court
- Justice Pankaj Bhandari, Former Judge, Rajasthan High Court
- Justice Rakesh Kumar Jain, Former Judge, High Court of Punjab and Haryana