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President Appoints 30 Advocates, Judicial Officers as Judges of 3 High Courts

Advocates & Judicial Officers appointed as HC Judges

Ministry of Law and Justice: On 26-09-2025, the Ministry of Law and Justice issued a press release notifying the appointment of 30 advocates and judicial officers as judges of three High Courts.

Allahabad High Court- Judges

  1. Vivek Saran, Advocate

  2. Vivek Kumar Singh, Advocate

  3. Garima Prashad, Advocate

  4. Sudhanshu Chauhan, Advocate

  5. Abdhesh Kumar Chaudhary, Advocate

  6. Swarupama Chaturvedi, Advocate

  7. Siddharth Nandan, Advocate

  8. Kunal Ravi Singh, Advocate

  9. Indrajeet Shukla, Advocate

  10. Satya Veer Singh, Advocate

  11. Dr. Ajay Kumar-II, Judicial Officer

  12. Chawan Prakash, Judicial Officer

  13. Divesh Chandra Samant, Judicial Officer

  14. Prashant Mishra-I, Judicial Officer

  15. Tarun Saxena, Judicial Officer

  16. Rajeev Bharti, Judicial Officer

  17. Padam Narain Mishra, Judicial Officer

  18. Lakshmi Kant Shukla, Judicial Officer

  19. Jai Prakash Tiwari, Judicial Officer

  20. Devendra Singh-I, Judicial Officer

  21. Sanjiv Kumar, Judicial Officer

  22. Vani Ranjan Agrawal, Judicial Officer

  23. Achal Sachdev, Judicial Officer

  24. Babita Rani, Judicial Officer

Himachal Pradesh High Court- Judges

  1. Jia Lal Bhardwaj, Advocate

  2. Romesh Verma, Advocate

Karnataka High Court

  1. Justice Kurubarahalli Venkataramareddy Aravind, Additional Judge, appointed as a Permanent Judge

  2. Geetha Kadaba Bharatharaja Setty, Judicial Officer, appointed as an Additional Judge

  3. Borkatte Muralidhara Pai, Judicial Officer, appointed as an Additional Judge

  4. Tyagaraja Narayan Inavally, Judicial Officer, appointed as an Additional Judge

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