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President appoints 6 Permanent Judges for Bombay High Court

6 Permanent Judges for Bombay HC

On 10-9-2025, the President of India, in exercise of powers under Article 217(1) of the Constitution appointment the following 6 Additional Judges as Permanent Judges for Bombay High Court:

(i) Justice Sanjay Anandrao Deshmulth,

(ii) Justice Vrushali Vijay Joshi,

(iii) Justice Abhay Jainarayanji Mantri,

(iv) Justice Shyam Chhaganlal Chandak,

(v) Justice Neeraj Pradeep Dhote

(vi) Justice Somasekhar Sundaresan

On 25-8-2025, the Supreme Court Collegium led by CJI B.R. Gavai, recommended the appointment of the Additional Judges as Permanent Judges for the High Courts of Bombay.

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