New Delhi— The Law, Human Rights & RTI Department of the All India Congress Committee is set to host its Annual Legal Conclave 2025 on 2nd August at Vigyan Bhawan, New Delhi. Themed “Constitutional Challenges — Perspective and Pathways”, the event aims to bring together leading voices from the legal fraternity for an incisive discussion on the evolving role of law in a democratic India.
Legal professionals, scholars, and students are invited to attend this landmark gathering.
Date: 2nd August 2025
Time: 9:00 AM onwards
Venue: Vigyan Bhawan, New Delhi