Delhi HC granted bail to a man accused of raping woman he met on dating app on pretext of marriage Ridhi 2 years ago Click to share on Facebook (Opens in new window) Facebook Click to share on X (Opens in new window) X Click to share on LinkedIn (Opens in new window) LinkedIn Click to share on WhatsApp (Opens in new window) WhatsApp Click to share on Telegram (Opens in new window) Telegram More Click to print (Opens in new window) Print Click to email a link to a friend (Opens in new window) Email Click to share on Reddit (Opens in new window) Reddit Delhi High Court grants bail to accused for having a sexual relationship on the false pretext of marriageDateMay 14, 2024In relation toCase BriefsDelhi High Court grants bail to a man accused of raping woman he met on dating app on pretext of marriageDateJanuary 4, 2024In relation toCase BriefsDel HC | Acquittal of rape accused upheld where condition precedent for proving physical relationship established on false pretext of marriage found missingDateJanuary 29, 2020In relation toCase Briefs