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XVI NLSTIAM [May 18]

xvi nlstiam

About NLSTIAC

The Moot Court Society, NLSIU organizes the NLS- Trilegal International Arbitration Conference along with its flagship moot competition. The conference gives a unique opportunity to students, researchers, arbitration professionals, lawyers and corporate firms to engage on contemporary issues impacting international arbitration in the ever-evolving legal and economic environment. Moreover, the participants get the opportunity to engage with arbitration experts, academics and professionals on these important themes.

4th edition of NLSTIAC

This year NLSTIAC is scheduled on 18th May and will happen in the National Law School of India, Bangalore. The conference will consist of two panels: first, on the law of arbitration agreements and second, challenging the arbitral awards on the basis of the arbitral tribunal’s treatment of evidence. The speakers for the event include a host of luminaries in the field, including Steven Finizo, Friedrich Rosenfeld, Tine Abraham and others. The event will be engaging for anyone interested in the topic and we really hope you do consider attending the same. We will be delighted to have you! We are attaching the concept note and the schedule for your perusal, which contains more details about the panels and the speakers.

Following are the details regarding the panelists

Panel I – Mr. Steven Finizio, Mr. Pallav Shukla, Mr. Pramod Nair, Ms. Shruti Sabharwal, Ms. Shwetha Bidhuri

Panel II – Dr. Friedrich Rosenfeld, Ms. Tine Abraham, Mr. Ganapathy Subbiah and Ms. Shanelle Irani

Registration Link

Please click on here to register for the conference

Contact Details

Feel free to contact Mouli Kaushal Jain (Convenor, MCS) +91 9826387687 or Arth Doshi (Joint-Convenor, MCS) +91 7567556405

To know more click on NLSTIAC Concept Note-compressed and IVth NLSTIAC Schedule-compressed

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